Shantanu @ Priyabrata vs State Of Odisha
2022 Latest Caselaw 1246 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLREV No. 879 of 2014

             Shantanu @ Priyabrata                    ...               Petitioner
             Senapati
                                                      Mr. S.S. Das, Sr.Advocate
                                         - Versus -
             State of Odisha                          ...          Opposite Party
                                                                 Mr. A. Pradhan,
                                                          Addl. Standing Counsel
                         CORAM:
                           JUSTICE SASHIKANTA MISHRA
                                      ORDER

10.02.2022

Order No. 1. This matter is taken up through hybrid mode.

11. 2. Heard learned counsel for the petitioner and learned Addl.

Standing Counsel for the State.

3. Hearing is concluded and judgment reserved.

                                                      (Sashikanta Mishra)
 A.K. Rana                                                     Judge