Janardan @ Danardan Balua vs Smt. Pandri Ping (Since Dead) Her
2022 Latest Caselaw 1245 Ori

Citation : 2022 Latest Caselaw 1245 Ori
Judgement Date : 10 February, 2022

Orissa High Court

Janardan @ Danardan Balua vs Smt. Pandri Ping (Since Dead) Her on 10 February, 2022

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                         RSA No.385 of 2007

            Janardan @ Danardan Balua            ....           Appellant
                                           Mr. S.N. Mohapatra, Advocate


                                      -versus-
            Smt. Pandri Ping (since dead) her     ....         Respondents
            LRs

                                           Mr. S.Ku. Purohit, Advoate
                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

10.02.2022 Order No.

16. This matter is taken up through Hybrid Arrangement (virtual/physical mode).

Heard.

Hearing is concluded. Judgment is reserved.

(D.Dash) Judge

Aks

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