Sarat Chandra Giri vs Birendra Naik & Others
2022 Latest Caselaw 1240 Ori

Citation : 2022 Latest Caselaw 1240 Ori
Judgement Date : 10 February, 2022

Orissa High Court

Sarat Chandra Giri vs Birendra Naik & Others on 10 February, 2022

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                         RSA No.521 of 2005

            Sarat Chandra Giri                      ....            Appellants
                                                   Mr.S.D. Das, Sr. Advocate


                                        -versus-
            Birendra Naik & Others                   ....          Respondents



                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

10.02.2022 Order No.

5. This matter is taken up through Hybrid Arrangement (virtual/physical mode).

Heard.

Hearing is concluded. Judgment is reserved.

(D.Dash) Judge

Aks

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