Executive Engineer vs Laxmipriya Sasmal & Anr
2022 Latest Caselaw 1226 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No.67 of 2018

                       Executive Engineer, TED, Chainpal,     ....          Appellant(s)
                       CESU & Ors.
                                                                          Mr. B. Dash,
                                                                             Advocate

                                                   -versus-


                       Laxmipriya Sasmal & Anr.               ....        Respondent(s)
                                                                         Mr. B. Barik,
                                                                            Advocate

                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                  ORDER

10.02.2022

Order No.

04. 1. Fifteen days' time from today is granted for filing the certified copy of the trial Court judgment. It is made clear that if the Appellant does not file the certified copy of the trial Court judgment within the time stipulated hereinabove, the RSA shall be dismissed without further reference to the Bench.

(Biswanath Rath) Judge

Ayaskanta Jena