Bipin Kumar Mohapatra vs State Of Odisha
2022 Latest Caselaw 1183 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.C(OA) No.1236 of 2007

                       Bipin Kumar Mohapatra                     ....          Petitioner(s)
                                                                      Mr. K.Ch. Kanungo,
                                                                                Advocate

                                                   -versus-

                       State of Odisha                           ....      Opposite Party(s)
                                                                            Mr. S. Ghose,
                                                              Additional Standing Counsel

                                 CORAM:
                                 JUSTICE BISWANATH RATH

                                                ORDER

09.02.2022 Order No.

05. 1. Hearing concluded.

2. Judgment reserved.

(Biswanath Rath) Judge

Ayaskanta Jena