The Manager vs Rama Karua @ Karva And Another
2022 Latest Caselaw 1142 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     MACA Nos.112 & 106 of 2021

               MACA Nos.112 of 2021
               The Manager,
               M/s.Sri Ram G.I.Co. Ltd.,                 ....         Appellant
                                                      Mr.G.P.Dutta, Advocate
                                        -versus-
                Rama Karua @ Karva and another     ....       Respondents
                              Mr.D.C.Swain, Advocate for Respondent No.1

                                           AND
               MACA Nos.106 of 2021
                Rama Karua @ Karva                       ....        Appellant
                                                      Mr.D.C.Swain, Advocate
                                         -versus-
                Pravat Chandra Rath and another      ....       Respondents
                                Mr.G.P.Dutta, Advocate for Respondent No.2

                           CORAM:
                           JUSTICE B. P. ROUTRAY

                                         ORDER

08.02.2022 Order No.

10. 1. Heard Mr.Dutta, learned counsel for the Insurer and Mr.Swain, learned counsel for the claimant.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge CRBiswal