Nilakantha Patnaik vs Dinabandhu Samantra & Others
2022 Latest Caselaw 1119 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  R.S.A NO.186 OF 2013


                Nilakantha Patnaik                     ....            Appellant
                                                  Mr.S.N. Mohapatra, Advocate,

                                      -versus-
                Dinabandhu Samantra & Others            ....        Respondents

                          CORAM:
                          MR. JUSTICE D.DASH
                                            ORDER

07.02.2022 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Upon hearing Mr. S.N. Mohapatra, learned counsel for the Appellant and on going through the judgment passed by the courts below, in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission; it is directed that notice be issued to the Respondents by registered post with A.D. Steps be taken within a week hence. In that event notice be issued, fixing a short returnable date.

3. List this mater in the week commencing 21st March, 2022.

(D. Dash), Judge.

Himansu