Anjuram Jagat vs State Of Odisha
2022 Latest Caselaw 1115 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLA No.485 of 2020

              Anjuram Jagat                             ....       Appellant

                                      Ms. Dipti Rekha Nanda,
                                      Advocate

                                            -versus-
              State of Odisha                           ....     Respondent

                                      Mr. A.K. Beura,
                                      Addl. Standing Counsel
                                       CORAM:

                                 JUSTICE S.K. SAHOO

                                         ORDER

Order No. 07.02.2022

02. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Learned counsel for the appellant submitted that today she has filed the free copy of the impugned judgment, which was supplied to the appellant by the learned trial Court.

In view of such submission, the Stamp Reporting be made and file be placed for orders.

List this matter on 14.02.2022.

                                                       (S.K. Sahoo)
   RKM                                                   Judge