Chinabihari Mohanta vs State Of Odisha
2022 Latest Caselaw 7639 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLA No. 200 of 2017
      Chinabihari Mohanta                     .........                   Appellant
                                                    Mr. B.K. Routray, Advocate
                                              Versus
      State of Odisha                         ..........               Respondent
                                                            Ms. S. Pattnaik, AGA

      CORAM:
                            JUSTICE S. TALAPATRA
                            JUSTICE SAVITRI RATHO
                                          ORDER

22.12.2022 Order No.

09.

1. This matter is taken up through Hybrid Mode.

2. Heard Mr. B.K. Routray, learned counsel appearing for the appellant and Ms. S. Pattnaik, learned Additional Government Advocate appearing for the respondent.

3. Hearing is complete and judgment is reserved.

                                                             (S. Talapatra)
                                                                  Judge




                                                             (Savitri Ratho)
        puspa                                                    Judge