Citation : 2022 Latest Caselaw 7634 Ori
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No. 221 of 2022
Susanta Kumar Swain ..... Appellant
Mr. M. Panigrahi, Adv.
Vs.
Tuni Pradhan ..... Respondent
CORAM:
JUSTICE S.TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
22.12.2022 Order No. 1. This matter is taken up through hybrid mode.
03.
2. At the request of Mr. M. Panigrahi, learned counsel appears for the appellant.
3. Let the matter be listed on 12.01.2023 and in the meanwhile, the certified copy of the impugned judgment dated 20.10.2022 shall be filed by the appellant.
4. Any defects is still lying unattended be removed by the appellant.
(S.Talapatra) Judge
(Savitri Ratho) Judge Basudev
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