The Executive Engineer vs President
2022 Latest Caselaw 7618 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.A. No. 51 of 2016

              The Executive Engineer, Electrical             ....          Appellant
              (NESCO), Keonjhar
                                                           Mr. S.C. Dash, Advocate
                                              -versus-

              President, Grievances Redressal                ....       Respondents
              Forum, Jajpur and another
                                                                             None

                          CORAM:
                          THE CHIEF JUSTICE
                          DR. JUSTICE S.K. PANIGRAHI

                                               ORDER

21.12.2022 Order No.

02. 1. Mr. S.C. Dash, learned counsel appearing for the Appellant states that he will be filing the impugned judgment today.

2. List on 9th January, 2023.

(Dr. S. Muralidhar) Chief Justice

(Dr. S.K. Panigrahi) Judge S. Behera