Telecommunications Consultants vs Union Of India & Ors
2022 Latest Caselaw 7580 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       WP(C) No.3487 of 2021

         Telecommunications Consultants .........                       Petitioner
         India Limited                                       Mr. S. Chilana, Adv.

                                              -Versus-

         Union of India & Ors.            ........               Opp. Parties
                                      Mr. S. Mishra, ASC Commercial Tax (O.Ps. No.2 & 4)


                                            CORAM:
                                            JUSTICE S. TALAPATRA
                                            JUSTICE SAVITRI RATHO
                                                 ORDER

20.12.2022 Order No.

11. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. In view of the order passed today in WP(C) No.4753 of 2019, hearing is complete.

3. Judgment is reserved.

(S. Talapatra) Judge

(Savitri Ratho) Judge Rati Ranjan