Prasant Mohanty vs State Of Orissa
2022 Latest Caselaw 7552 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  CRLA No. 388 of 2009
      Prasant Mohanty                        .........                   Appellant
                                            Mr. Himanshu Bhusan Das, Advocate
                                             Versus
      State of Orissa                        ..........               Respondent
                                                           Ms. S. Pattnaik, AGA

      CORAM:
                             JUSTICE S. TALAPATRA
                             JUSTICE SAVITRI RATHO
                                           ORDER

19.12.2022 Order No.

05.

1. This matter is taken up through Hybrid Mode.

2. Heard Mr. Himanshu Bhusan Das, learned counsel appearing for the appellant and Ms. S. Pattnaik, learned Additional Government Advocate appearing for the respondent.

3. Hearing is concluded and judgment is reserved.

                                                              (S. Talapatra)
                                                                   Judge




                                                              (Savitri Ratho)
        puspa                                                     Judge