The Hdfc Ergo General vs Sumati Mallik And Others (In Maca ...
2022 Latest Caselaw 7549 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.1030 of 2017
                    MACA No.1030 of 2017 & 948 of 2017
                    The HDFC ERGO General
                    Insurance Co. Ltd., represented
                    through its Manager, Legal            (in MACA No.1030/2017)
                    Sumati Mallik and Others              (in MACA No.948/2017)
                                                              ....       Appellants
                               Mr. A.A. Khan, Advocate (in MACA No.1030/2017)
                               Mr. P.K. Mishra, Advocate (in MACA No.948/2017)
                                               -versus-
                    Sumati Mallik and Others              (In MACA No.1030/2017)
                    Basanta Kumar Rout and Another        (In MACA No.948/2017)
                                                              ....        Respondents
                                      Mr. P.K. Mishra, counsel for Respondents 1-3
                                      Mr. B. Singh, counsel for Respondents 5 to 8
                                                      (in MACA No.1030 of 2017)
                                      Mr. A.A. Khan, counsel for Respondent No.2
                                                      (in MACA No.948 of 2017)

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

19.12.2022 Order No.

08. 1. The matters are taken up through hybrid mode.

2. Heard Mr. A.A. Khan, learned counsel for the insurer and Mr. P.K. Mishra as well as Mr. B. Singh, learned counsels for claimants.

3. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda