Sukadeb Barik And Others vs State Of Orissa And Others
2022 Latest Caselaw 7520 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      O.J.C No. 1427 of 2001

              Sukadeb Barik and others                     ....          Petitioners
                                          M/s. S. Mishra, Advocate & Associates

                                            -versus-

              State of Orissa and others                  .... Opposite Parties
                                                            Mr. Ishwar Mohanty
                                           Additional Standing Counsel for State


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE K.R. MOHAPATRA

                                             ORDER

16.12.2022

Order No. I.A. No.60 of 2022

04. 1. For the reasons stated, the application is allowed.

2. The word "Ganjam" in the fourth line of Paragraph-2 of the Order/Judgment dated 13th September, 2016 be read as "Keonjhar".

(Dr. S. Muralidhar) Chief Justice

(K.R. Mohapatra) Judge S. Behera