Smruti Rekha Biswal & Others vs State Of Odisha & Others
2022 Latest Caselaw 7518 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                               WPC(OAC) No.1376 of 2017

             Smruti Rekha Biswal & Others         ....                  Petitioner
                                                    Mr. K.K. Swain, Advocate
                                                   Mr. S.C.D. Dash, Advocate

                                          -versus-
             State of Odisha & Others            ....              Opposite Parties
                                Mr. G.R. Mohapatra, Additional, Standing Counsel

                                  CORAM:
                                  JUSTICE M.S. RAMAN

                                                ORDER

Order No. 16.12.2022

14. 1. Heard learned counsel for the Petitioners and learned counsel for the State.

2. Hearing is concluded.

3. Judgment is reserved.

(M.S. Raman) Judge

Aks