Divisional Manager vs Chaturbhuja @ Manas Mohanty And
2022 Latest Caselaw 7423 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.573 of 2012
                    Divisional Manager, M/s. New India
                    Assurance Company Ltd.                      ....               Appellant
                                                                Mr. S.K. Mohanty, Advocate
                                                   -versus-
                    Chaturbhuja @ Manas Mohanty and             ....               Respondents
                    Another

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

14.12.2022 Order No. Misc. Case No.1289 of 2012

05. 1. The matter is taken up through hybrid mode.

2. In view of filing of the certified copy of the impugned judgment in the connected appeal, i.e. MACA No.572 of 2012, filing of the same in the present appeal is dispensed with.

3. The Misc. Case is disposed of.

MACA No.573 of 2012

06. 4. Issue notice to the Respondents on the question of admission by Registered Post with A.D. for which requisites be filed within seven working days.

5. List the matter on 21st February, 2023.

( B.P. Routray) Judge M.K.Panda