State Of Orissa vs Sudam Charan Panda
2022 Latest Caselaw 7304 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  GCRLA No. 18 of 2015

              State of Orissa                      ...                   Appellant
                                                     Addl. Government Advocate
                                              -Versus -
              Sudam Charan Panda                ....                   Respondent
                                                   Mr. A.K. Mohanty(A), Advocate


                             CORAM:
                             MR. JUSTICE D. DASH
                             MR. JUSTICE SASHIKANTA MISHRA
                                      ORDER

12.12.2022

Order No. 1. This matter is taken up through hybrid (virtual/physical)

09. mode.

2. Heard learned Addl. Government Advocate for the appellant and Mr.A.K. Mohanty(A), learned counsel for the appellant.

3. Hearing being concluded; judgment reserved.

(D. Dash), Judge

(Sashikanta Mishra), Judge

A.K. Rana