Nata @Natabar Behera vs State Of Orissa And Others
2022 Latest Caselaw 7254 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.3921 of 2016

                   Nata @Natabar Behera                   ....             Petitioner
                                                      Mr. C.R. Satapathy, Advocate
                                                -versus-
                   State of Orissa and others        ....          Opp. Parties
                                                      Mr. S.S. Pradhan, AGA
                                                   Mr. B. Tripathy, Advocate
                                                             (O.Ps. No. 2&3)
                                          CORAM:
                                   JUSTICE G. SATAPATHY
                                           ORDER

Order No. 09.12.2022

11. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Priyajit