State Of Odisha vs Banamali Kharsel & Others
2022 Latest Caselaw 7220 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        GCRLA No.09 of 2014

                    State of Odisha                         ....          Appellant
                                                            Mr. S.S.Kanungo, AGA
                                            -versus-
                    Banamali Kharsel & Others               ....       Respondents
                                                             Mr.D.Nayak, Advocate

                               CORAM:
                               MR. JUSTICE D.DASH
                               DR. JUSTICE S.K.PANIGRAHI

                                                ORDER

            Order                              08.12.2022
            No.
              16.   1.        This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard, Mr.S.S.Kanungo, learned counsel for the Appellant and Mr.D.Nayak, learned counsel for the Respondents.

3. Hearing being concluded; Judgment is reserved.

(D. Dash) Judge

(Dr.S.K.Panigrahi) Judge Gitanjali