State Of Odisha vs M/S. Satyam Packers
2022 Latest Caselaw 7176 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            STREV No. 10 of 2015


                   State of Odisha, represented by the ....               Petitioner
                   Commissioner of Sales Tax
                                         Mr. S.K. Pradhan, Addl. Standing Counsel
                                              -versus-
                   M/s. Satyam Packers                    ...        Opposite Party
                                                                             None

                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE M.S. RAMAN
                                               ORDER

Order No. 07.12.2022

06. 1. Mr. S.K. Pradhan, learned Additional Standing Counsel for the Petitioner-Department seeks time to ascertain the question raised is covered by a judgment of this court.

2. List in the Miscellaneous Board on 27th February, 2023.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.