Sarat Charan Panda vs State Of Odisha & Others
2022 Latest Caselaw 7173 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RSA No.346 of 2018
                   Sarat Charan Panda                      ....            Appellant

                                                -versus-

                   State of Odisha & Others                ....         Respondents

                           CORAM:
                           MR. JUSTICE D.DASH

                                               ORDER

07.12.2022

Order No.

09. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.Soumya Mishra, learned counsel for the Appellant and Mr.Subhasis Pattnaik, learned Additional Government Advocate for the Respondents in the matter of hearing on admission.

The hearing being concluded; judgment is reserved.

(D. Dash), Judge

Basu