Orissa High Court
Sushree Automotives vs State Of Odisha And Others on 5 December, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No. 163 of 2017 and batch
In W.A. No.163 of 2017
Sushree Automotives .... Appellant
Mr. Samvit Mohanty, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.164 of 2017
M/s. Kanchan Murali Auto .... Appellant
Mr. Samvit Mohanty, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.190 of 2017
Mahindra & Mahindra Financial .... Appellant
Services Ltd.
Mr. Jaydeep Pal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.153 of 2017
Jyote Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.180 of 2017
Odisha Automobiles Dealers .... Appellant
Association (OADA)
Mr. P.K. Dash, Advocate
-versus-
State of Odisha and another .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.189 of 2017
M/s. Urbasi Bajaj .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.191 of 2017
Ashirbad Automobile and another .... Appellants
Mr. A.N. Das, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.194 of 2017
M/s. Shree Durga Motors .... Appellant
Mr. D.K. Sahoo-1, Advocate
-versus-
State of Odisha and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.195 of 2017
M/s. S.K. Motors .... Appellant
Mr. Samvit Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.196 of 2017
Ananta Automobiles Private Ltd. .... Appellant
Mr. S.S. Rao, Advocate
-versus-
State of Orissa and another .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.198 of 2017
M/s. Narayani Motors Pvt. Ltd., and .... Appellants
another
Mr. Avijit Pal, Advocate
-versus-
State of Transport Authority, Orissa .... Respondents
and others
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.215 of 2017
M/s. Chandan Automobiles .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.223 of 2017
M/s. Paradeep Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.233 of 2017
M/s. Varsa Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.250 of 2017
M/s. Sanjibani Motors Pvt. Ltd. .... Appellant
Mr. Sidharta Ray, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.251 of 2017
M/s. Sanjibani Motors Pvt. Ltd. .... Appellant
Mr. Sidharta Ray, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.257 of 2017
M/s. Maa Tarini Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.282 of 2017
M/s. Choudhary Automobiles .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.336 of 2017
M/s. Sova Automobiles .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.382 of 2017
M/s. Bharat Automobiles .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.222 of 2017
Sundaram Finance Ltd .... Appellant
Mr. Nalinikanta Dash, Advocate
-versus-
State of Orissa and another .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.232 of 2017
M/s. Bina Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.236 of 2017
M/s. Consortium Automobiles Pvt. Ltd. .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State Transport Authority and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.237 of 2017
M/s. Ayush Automobiles .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.242 of 2017
M/s. Shree Gayatri Motors .... Appellant
Mr. Ramesh Agarwal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.243 of 2017
M/s. Shree Laxmi Enterprises .... Appellant
Mr. Ramesh Agarwal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.244 of 2017
M/s. R.B. Motors .... Appellant
Mr. Ramesh Agarwal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.245 of 2017
M/s. Shree Shyam Motors .... Appellant
Mr. Ramesh Agarwal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.246 of 2017
M/s. Shree Bimla Motors .... Appellant
Mr. Ramesh Agarwal, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.253 of 2017
OSL Motors Pvt. Ltd. .... Appellant
Mr. Jaydeep Pal, Advocate
-versus-
State Transport Authority, Odisha and .... Respondents
others
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.330 of 2017
M/s. Mishra Auto .... Appellant
Mr. Jaydeep Pal, Advocate
-versus-
State Transport Authority, Odisha and .... Respondents
others
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.142 of 2018
M/s. Sanjibani Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.143 of 2018
M/s. Sanjibani Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.381 of 2018
M/s. International Tractors .... Appellant
Mr. Deepak Kumar Mohapatra, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.188 of 2017
M/s. Gugnani Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.24 of 2018
M/s. Jaiswal Motors .... Appellant
Mr. S.S. Mohanty, Advocate
-versus-
State of Orissa and others .... Respondents
Mr. Prabhakar Behera, Standing Counsel
In W.A. No.34 of 2019
M/s. Om Automobiles .... Appellant
Mr. Avijit Pal, Advocate
-versus-
State Transport Authority, Odisha and .... Respondents
others
Mr. Prabhakar Behera, Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
05.12.2022
Order No.
05. Hearing concluded. Judgment is reserved. Parties are permitted to
file their respective written notes of arguments within a week.
(Dr. S. Muralidhar)
Chief Justice
(M.S. Raman)
Judge
S.K.Guin/S. Behera
