Odisha Mining Corporation Ltd vs Abhaya Kumar Mohanty
2022 Latest Caselaw 7041 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK
                       ARBA NO.52 of 2018

        Odisha Mining Corporation Ltd ....                  Appellants
        & Ors.
                                                 Mr.B.P.Tripathy, Adv.
                             -versus-
        Abhaya Kumar Mohanty        ....                Opposite Party
                                                        State Counsel



                  CORAM:
                  DR. JUSTICE S.K. PANIGRAHI

Order                            ORDER
No.                             01.12.2022

 02.    1. This mater is taken up through hybrid arrangement.

        2. Heard learned counsel for the appellant and learned

        counsel for the Respondent..

3. Learned counsel for the appellants is directed to serve

a copy of the appeal memo on the learned counsel for the

Respondent by the next date.

4. List this matter on 4th of January, 2023

I.A.No. 68 of 2022

5. In the meantime there shall be stay operation of

Execution Petition No.191 of 2011 pending before the

learned District Judge, Khurda at Bhubaneswar ( Arising

out of the award dated 19.08.2011 of Hon'ble Arbitrator

// 2 //

upholding in ARBP No.195 of 2011 by judgment dated

7.8.2018 of said learned District Judge, Khurda at

Bhubaneswar) till the next date.

6. Issue urgent certified copy of the order as per Rules.

( Dr. S.K. Panigrahi) Judge LB