The Legal Manager vs Kartik Chandra Swain And Another
2022 Latest Caselaw 4234 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         FAO No.174 of 2022
                    The Legal Manager, M/s. New India
                    Assurance Company ltd.                      ....           Appellant
                                                      Mr. S.K. Sarangi, Sr. Advocate
                                                 -versus-
                    Kartik Chandra Swain and Another            ....        Respondents
                                      Mr. P.K. Mishra, counsel for Respondent No.1

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

25.8.2022 Order No. I.A. No.200 of 2022

01. 1. Since the certified copy of the impugned judgment has already been filed in connected appeal, i.e. FAO No.173 of 2022, filing of the same in the present appeal is dispensed with.

2. The I.A. is disposed of.

FAO No.174 of 2022 & I.A. No.228 of 2022

02. 3. List the appeal on 7th September, 2022.

4. In the meantime the amount deposited by the Appellant before the Commissioner for Employee's Compensation-cum-Joint Labour Commissioner, Cuttack in E.C Case Nos.353-D and 354-D of 2016 shall not be disbursed till 7th September, 2022.

5. An urgent certified copy of this order be issued as per rules.

( B.P. Routray) Judge M.K.Panda