Citation : 2022 Latest Caselaw 4222 Ori
Judgement Date : 25 August, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OA) No. 851 of 2017
Siba Prasad Mishra ..... Petitioner
Mr. G.P. Pattnaik, Adv.
Vs.
State of Odisha and others ..... Opposite Parties
Standing Counsel S&ME
CORAM:
DR. JUSTICE B.R. SARANGI
ORDER
25.08.2022 Order No. This matter is taken up through hybrid mode.
01.
2. Heard.
3. It is agreed by learned Counsel for the Parties that the issue involved in this Writ Petition is analogous to W.P.(C) No. 7281 of 2018 and W.P.(C) No. 4848 of 2021, which were disposed of on 24.06.2022.
4. Therefore, in view of the reasons stated in the Judgment dated 24.06.2022 passed in W.P.(C) No. 7281 of 2018 and W.P.(C) No. 4848 of 2021, this Writ Petition stands disposed of in terms of the said Judgments.
(DR. B.R. SARANGI) JUDGE Ashok
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