Vedanta Limited vs State Of Odisha And Others
2022 Latest Caselaw 4219 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 11646 OF 2022
                      Vedanta Limited                            ....      Petitioner
                                             Mr. Sujit Ghosh, Senior Advocate and
                                        Mr. Kali Prasanna Mishra, Senior Advocate
                                        being assisted by Mr. P.K. Nayak, Advocate
                                                 -versus-
                      State of Odisha and others               .... Opp. Parties
                                                          Mr. Swayambhu Mishra,
                                                       Additional Standing Counsel
                            CORAM:
                           JUSTICE K.R. MOHAPATRA
                                             ORDER

     Order No.                              25.08.2022
         6.      1.       This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment is reserved.

4. Learned counsel for the parties may file their written note of submission by 29th August, 2022 serving copy thereof on the other side.

(K.R. Mohapatra) Judge

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