Land Acquisition Collector vs Laxmidhar Nayak & Ors
2022 Latest Caselaw 4170 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                             LAA No. 38 of 2019

Land Acquisition Collector,          .....                         Appellant
Angul
                                                          Mr. G. Rout, ASC
                                     Vs.
Laxmidhar Nayak & Ors.               .....                     Respondents

                CORAM:

                     MR. JUSTICE SANJAY KUMAR MISHRA

                                            ORDER

24.08.2022 Order No. This matter is taken up through hybrid mode.

03.

2. Mr. G. Rout, learned Addl. Standing Counsel for the Appellant, prays for three weeks time to file the certified copy of the impugned judgment.

3. Prayer is allowed.

4. List the matter after four weeks.

(S.K. MISHRA) JUDGE Padma/Banita