Managing Committee Of Saraswati vs State Of Odisha & Others
2022 Latest Caselaw 4167 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.16527 of 2022

            Managing Committee of Saraswati        ....            Petitioner
            Shishu Vidya Mandir, Jagatpur

                                              Mr. D.N.Rath, Advocate



                                        -versus-
             State of Odisha & others             ....     Opposite Parties
                                            Mr. P.K.Panda,
                                           Standing Counsel (S and M.E.)

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

24.8.2022.

Order No.

5. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions, if any, within a week.

(Sashikanta Mishra) AKB Judge

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