Suman Chattopadhyay vs Republic Of India (C.B.I.)
2022 Latest Caselaw 4127 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                ABLAPL No.710 of 2022

             Suman Chattopadhyay                       ....             Petitioner
                                             versus-
             Republic of India (C.B.I.)                ....        Opposite Party

                       CORAM: JUSTICE S. PUJAHARI

                                           ORDER

     Order                                23.08.2022
     No.
     14.     1.      This matter is taken up through hybrid mode.

2. This case was reserved for orders/judgment, but to seek some clarification, it has been listed under the heading "To be mentioned".

3. Mr. Devashis Panda, learned counsel appearing for the Petitioner has sought for adjournment.

4. In view of the adjournment sought for, the matter being released from heard, list this case on 25th August, 2022 under the heading 'orders'.

(S. Pujahari) Judge

DA