Urmila Lenka vs Ramesh Chandra Panda And Others
2022 Latest Caselaw 4087 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RSA No.156 of 2021
                   Urmila Lenka                          ....         Appellant
                                                   Mr. D.P. Pradhan, Advocate
                                          -versus-
                   Ramesh Chandra Panda and others       ....      Respondents
                                          Mr. S. Mantri, Advocate for caveator
                               CORAM:
                               JUSTICE B. P. ROUTRAY
                                                 ORDER

22.08.2022 Order No. I.A. No.760 of 2021

03. 1. The certified copy of the trial court judgment files in Court today is taken on record.

2. The I.A. is disposed of.

RSA No.156 of 2021

3. List this matter on 20th September, 2022.

( B.P. Routray) Judge

B.K. Barik