Bilasini Rana vs Smt. Rekha Agarwal & Others
2022 Latest Caselaw 4085 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       RSA No.271 OF 2014
                   Bilasini Rana                           ....            Appellant

                                           -versus-
                   Smt. Rekha Agarwal & Others             ....         Respondents

                               CORAM:
                               MR. JUSTICE D.DASH
                                               ORDER

22.08.2022 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.Soumya Mishra, learned counsel for the Appellant and Ms.Azra Jamal, learned counsel for the Respondents.

3. Hearing being concluded; the Judgment is reserved.

Learned counsel for the parties may file their respective written notes of submission by 29.08.2022.

(D. Dash), Judge.

Basu