Pratap Ch. Nayak And Others vs State Of Odisha & Others
2022 Latest Caselaw 4083 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            W.P.(C) No.17614 of 2016

            Pratap Ch. Nayak and others             ....           Petitioners

                                                Mr. Sameer Ku. Das,
                                                Advocate


                                        -versus-
             State of Odisha & others              ....    Opposite Parties
                                               Mr. R.N.Acharya,
                                               Standing Counsel (S & ME)

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

22.8.2022.

Order No.

13. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions within a week.

                                                     (Sashikanta Mishra)
       AKB                                                  Judge