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Krushna Jena vs Jogendra Jena And Others
2022 Latest Caselaw 4066 Ori

Citation : 2022 Latest Caselaw 4066 Ori
Judgement Date : 17 August, 2022

Orissa High Court
Krushna Jena vs Jogendra Jena And Others on 17 August, 2022
                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            W.A. No. 427 of 2012


                  Krushna Jena                               ....            Appellant
                                                             Mr. P.K. Rath, Advocate

                                                -versus-
                  Jogendra Jena and Others                    ...         Respondents
                                                                               None

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH


                                               ORDER

Order No. 17.08.2022

02. 1. Mr. Rath, learned counsel for the Appellant wants to find out whether any appeal has been filed in the Supreme Court against the judgment of this Court rendered in Sutar Chemical Pvt. Ltd. v. Collector, Balasore (2015) 119 CLT 999 where in para 28 it has been held that the judgment impugned in the present appeal is bad in law.

2. At his request, list on 21st September, 2022.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.

 
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