The Divisional Manager vs Sandhya Sahoo And Others
2022 Latest Caselaw 4026 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      MACA No.328 of 2022
                  The Divisional Manager, The New        ....         Appellant
                  India Assurance Co. Ltd.
                                                Mr. B. Dasmohapatra, Advocate
                                            -versus-
                  Sandhya Sahoo and others               ....      Respondents

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

16.08.2022 Order No.

01. 1. The statutory amount deposited shall be invested in fixed deposit in any Nationalized Bank by the Registry renewable from time to time.

2. Ten days time is granted to file the certified copy of the impugned judgment as prayed for.

3. List this matter on 15th September, 2022.

( B.P. Routray) Judge

B.K. Barik