Mohan Bag vs State Of Odisha & Others
2022 Latest Caselaw 3946 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No. 1407 of 2013

            Mohan Bag                                ....             Petitioner
                                                      Mr.D.K.Patra, Advocate

                                         -Versus-

            State of Odisha & Others                 ....        Opposite Parties
                                                               Mr.S.N.Das,ASC


                      CORAM:
                      MR. JUSTICE R.K. PATTANAIK

                                         ORDER

12.08.2022 Order No.

05. 1. A copy of the petition be served along with the judgment relied upon by the learned counsel appearing for the petitioner in CBI- Versus-B.L.Verma & Another on the learned counsel for the State.

2. List this matter on 26th August, 2022 for peremptory hearing.

(R.K. Pattanaik) Judge

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