M/S. Pioneer Bakers vs Unknown
2022 Latest Caselaw 3932 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.2220 of 2022
                   M/s. Pioneer Bakers           ....        Petitioner
                              Mr. Jagabandhu Sahoo, Senior Advocate
                                       with Ms. Kajal Sahoo, Advocate

                                        -versus-
                   Union of India and Others     ....       Opp.Parties
                          Mr. R.S. Chimanka, Senior Standing Counsel
                                                       (for CT & GST)

                               CORAM:
                               JUSTICE JASWANT SINGH
                               JUSTICE M.S. RAMAN

                                           ORDER (Oral)

Order No. 11.08.2022

03. 1. This matter is taken up through virtual/physical mode.

2. Learned counsel for the petitioner prays for short adjournment to submit the written synopsis along with the relevant judgments.

Let a copy of the same be served upon Mr. R.S. Chimanka, Senior Standing Counsel for CT & GST.

3. List on 07.09.2022.

(Jaswant Singh) Judge

(M. S. Raman) Judge Basudev 11th August, 2022 Cuttack