Badrinarayan Rath vs State Of Odisha & Ors. .... ...
2022 Latest Caselaw 3883 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No. 23979 of 2017

             Badrinarayan Rath                          ....             Petitioner
                                                             Mr. S.P. Sahoo, Adv.
                                          - Versus -
             State of Odisha & Ors.                      ....       Opp.Parties
                                                          Mr. N.K. Praharaj, GA

                          CORAM:
                            JUSTICE SASHIKANTA MISHRA
                                         ORDER

10.08.2022

Order No. 1. This matter is taken up through hybrid mode.

06.

2. Notice issued to opposite parties no. 4 and 5 by Special Messenger has been served. There is however no appearance from their side.

3. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana