The Divisional Manager vs Bibhuti Bhusan Nayak And Others
2022 Latest Caselaw 3850 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.124 of 2022

                  The Divisional Manager, National              ....         Appellants
                  Insurance Co. Ltd. and another
                                                          Ms. B. Khadenga, Advocate
                                           -versus-
                  Bibhuti Bhusan Nayak and others               ....       Respondents


                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                              ORDER

08.08.2022 Order No.

04. 1. It is submitted by Ms. B. Khadenga, learned counsel for the Appellants that the certified copy of the impugned judgment has been filed on 9.5.2022. The computerized filing receipt is submitted in Court today. The same is kept on record.

2. Office to report on the same.

3. List this matter on 11th August, 2022.

( B.P. Routray) Judge

B.K. Barik