The Divisional Manager vs Sk.Arfan Hussain And Another
2022 Latest Caselaw 3849 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.982 of 2018

                 The Divisional Manager,
                 The New India Assurance Company    .....       Appellant
                 Ltd.
                                             Mr.B.Dasmohapatra, Advocate

                                            -versus-

                 Sk.Arfan Hussain and another       ....        Respondents
                                   Mr.D.Mund, Advocate for Respondent No.1

                            CORAM:
                            JUSTICE B. P. ROUTRAY
                                          ORDER

08.8.2022 Order No.

5. 1. The matter is taken up through Hybrid mode.

2. Heard Mr.Dasmohapatra, learned counsel for the Appellant and Mund, learned counsel for Respondent No.1.

3. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal