Nilambar Patree vs State Of Odisha And Others
2022 Latest Caselaw 3847 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        OJC No.5494 of 2001

                      Nilambar Patree                           ....            Petitioner
                                                               Ms. S. Mohanty, Advocate
                                                   -Versus-

                      State of Odisha and others                 ....        Opposite Party
                                                                      Mr. D. Nayak, AGA

                                CORAM:
                                THE CHIEF JUSTICE
                                JUSTICE R.K. PATTANAIK
                                               ORDER

Order No. 08.08.2022 R.K. Pattanaik, J

25. 1. By virtue of the judgment passed today in RVWPET No.97 of 2012, this writ petition stands restored.

2. For the reasons stated in the aforementioned judgment passed today in RVWPET No.97 of 2012, the writ petition is dismissed.

(R.K. Pattanaik) Judge

(Dr. S. Muralidhar) Chief Justice

TUDU