Anil Kumar Bal vs State Of Odisha & Others
2022 Latest Caselaw 3709 Ori

Citation : 2022 Latest Caselaw 3709 Ori
Judgement Date : 4 August, 2022

Orissa High Court

Anil Kumar Bal vs State Of Odisha & Others on 4 August, 2022

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.C(OAC) No.712 of 2014

            Anil Kumar Bal                        ....          Petitioner

                                           Mr. J.Pattnaik, Sr. Advocate



                                       -versus-
            State of Odisha & others              ....     Opposite Parties

                                           Mr. B.P.Tripathy,
                                           Addl. Government Advocate

                     CORAM:

                               JUSTICE SASHIKANTA MISHRA
                                      ORDER

04.8.2022.

Order No.

9. 1. This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment is reserved.

(Sashikanta Mishra) Judge

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