Niranjana Panigrahi vs State Of Odisha & Others
2022 Latest Caselaw 3708 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.C(OAC) No.2103 of 2016

            Niranjana Panigrahi                       ....        Petitioner

                                                    Mr. S.B.Jena,
                                                    Advocate


                                         -versus-
            State of Odisha & others                  ....     Opposite Parties
                                                   Mr. N.K.Praharaj,
                                                   Government Advocate

                      CORAM:

                                 JUSTICE SASHIKANTA MISHRA
                                        ORDER

04.8.2022.

Order No.

04. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their note of submissions along with memo of citations, if any, within a week.

(Sashikanta Mishra) Judge

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