Samir Prasad Das vs Uco Bank And Others
2022 Latest Caselaw 3698 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           W.P.(C) No.14645 of 2022

                           Samir Prasad Das                 ....            Petitioner
                                               Mr. P.K. Parhi, Advocate on behalf of
                                                     Mr. Saurav Tibrewal, Advocate
                                                 -versus-
                           UCO Bank and Others              ....     Opposite Parties
                                                                  Mr. B.N. Udgata,
                                                              Advocate for the Bank

                                     CORAM:
                                     JUSTICE JASWANT SINGH
                                     JUSTICE M.S. RAMAN
                                              ORDER (Oral)

Order No. 04.08.2022

06. 1. This matter is taken up through virtual/physical mode.

2. Reliance is being placed upon the Supreme Court Judgment dated 10th February, 2022 delivered in Civil Appeal No.363 of 2022: Bank of Baroda -vs.-M/s. Karwa Trading Company; reported in (2022) 5 SCC for maintaining the present writ petition and seeking the claim relief.

3. Counsel for the Bank prays for a short adjournment to examine the said judgment and address arguments.

4. List on 2nd September, 2022.

(Jaswant Singh) Judge

(M.S. Raman) Judge Jyostna August 4th, 2022 Cuttack