Satya Prakash Dixit And Another vs State Of Orissa
2022 Latest Caselaw 2394 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                CRLA No.187 of 2021
       Satya Prakash Dixit and Another              ......               Appellants
                                                    Mr. B.N. Mohapatra, Advocate

                                        -versus-
       State of Orissa                              ......               Respondent
                                                             Mr. Sk. Zafrulla, ASC
                                CORAM:
                                JUSTICE C.R. DASH
                                JUSTICE M.S. SAHOO
                                        ORDER

27.04.2022 Order No.

07. 1. This matter is taken up through hybrid mode.

2. Judgment pronounced in the open Court today and prepared in separate sheets.

3. In the result, the Appeal is allowed.

(C.R. Dash) Judge

(M.S. Sahoo) Judge Murmu