Golapi Pradhan vs D. V. Swami
2022 Latest Caselaw 2386 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CONTC No.544 of 2008



              Golapi Pradhan                          ....             Petitioner
                                                     Dr. Sujata Dash, Advocate
                                       -versus-
              D. V. Swami, Collector Gajapati and ....       Opposite Parties
              another
                          Mr. P. K. Muduli, Additional Government Advocate

              CORAM:
              THE CHIEF JUSTICE
              JUSTICE R.K. PATTANAIK
                                         ORDER

Order No. 26.04.2022

13. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

M. Panda