Sail And Another vs M/S. G.C. Kanungo Constn. (P) Ltd
2022 Latest Caselaw 2384 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                ARBA No.40 of 2013
                               (Through hybrid mode)

             SAIL and another                       ....           Appellants

                                                    Mr. N.K. Sahu, Advocate
                                         -versus-

             M/s. G.C. Kanungo Constn. (P) Ltd. ....              Respondent
                                           Mr. Milan Kanungo, Sr. Advocate

                       CORAM: JUSTICE ARINDAM SINHA
                                        ORDER

 Order No.                             26.04.2022
      21.    1.      Mr. Sahu, learned advocate appears on behalf of

appellants and on leave obtained cites another judgment of the

Supreme Court in State of Chhattisgarh v. Sal Udyog (P)

Ltd. reported in (2022) 2 SCC 275, paragraphs 25 and 26.

2. Mr. Kanungo, learned senior advocate appears on

behalf of respondent and will be heard on adjourned date.

3. List on 29th April, 2022.

(Arindam Sinha) Judge

Sks