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Ashoka Industries Limited vs Haribandhu Das And Others
2022 Latest Caselaw 2346 Ori

Citation : 2022 Latest Caselaw 2346 Ori
Judgement Date : 22 April, 2022

Orissa High Court
Ashoka Industries Limited vs Haribandhu Das And Others on 22 April, 2022
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CVREV Nos.179 and 274 of 1995


             Ashoka Industries Limited                ....          Petitioner
                            Mr. Pitambar Acharya, Senior Advocate along with
                                           Mr. Samir Kumar Mishra, Advocate
                                          -versus-
             Haribandhu Das and others                ....    Opposite Parties
                      Mr. B. Maharana, Advocate for Opposite Party No.2 and
                     Mr. J. Katikia, Additional Government Advocate for State

                        CORAM:
                        THE CHIEF JUSTICE

                                       ORDER

22.04.2022 Order No.

72. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

M. Panda

 
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