Trinath Behera vs State Of Odisha
2022 Latest Caselaw 2333 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    CRA No.119 of 1998

            Trinath Behera                           ....            Appellant
                                             Mr. Biswa Ku. Mishra, Advocate
                                         -versus-
            State of Odisha                          ....         Respondent
                                                        Mr. J. Katikia, AGA
                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                       ORDER

21.04.2022 Order No.

05. 1. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge

TUDU