Baset Majhi vs State Of Odisha
2022 Latest Caselaw 2332 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  JCRLA No.46 of 2005

            Baset Majhi                            ....             Appellant
                                       Miss. Bijayalaxmi Tripathy, Advocate
                                       -versus-
            State of Odisha                        ....           Respondent
                                                         Mr. S.N. Das, ASC

            JCRLA No.49 of 2005
            Hikim Majhi                            ....             Appellant
                                       Miss. Bijayalaxmi Tripathy, Advocate
                                       -versus-
            State of Odisha                        ....           Respondent
                                                         Mr. S.N. Das, ASC
                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                      ORDER

21.04.2022 Order No.

11. 1. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge

TUDU